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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(13) in The Punjab Vaccination Act, 1953

(13)"vaccinator" means any person appointed under the Act to perform the operation of vaccination or any private person authorised by the Government to perform the same operation and includes a Superintendent of Vaccination and an Inspector of Vaccination and Sanitation.