Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(f) in The Oil Mines Regulations, 2017 (f)the draw-works are provided with an automatic device which shall effectively prevent the travelling block from coming closer than two metres of the crown block on the one end and crashing on the rotary table at the other end;
