Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(2) in Sikkim Medical Registration Act, 2005

(2)Every notification issued under sub-section (1) shall as soon as may be after it is issued, be laid before the State Legislature.