Supreme Court - Daily Orders
James Kunjwal vs The State Of Uttarakhand on 7 August, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
1
ITEM NO.32 COURT NO.4 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 16576/2023
(Arising out of impugned final judgment and order dated 01-10-2022
in BCA No. 24/2022 passed by the High Court Of Uttarakhand At
Nainital)
JAMES KUNJWAL Petitioner(s)
VERSUS
THE STATE OF UTTARAKHAND & ANR. Respondent(s)
(IA No.125808/2023-CONDONATION OF DELAY IN FILING and IA
No.125812/2023-EXEMPTION FROM FILING O.T. and IA No.125813/2023-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )
Date : 07-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. Arvind Vashishth, Sr. Adv.
Mr. Anant Agrawal, Adv.
Ms. Sweta Rani, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned
2. Issue notice, returnable in four weeks. Signature Not Verified Digitally signed by
3. Deepak Singh Date: 2023.08.11 Dasti, in addition, is permitted. 17:12:01 IST Reason:
4. In addition to the usual mode, liberty is granted to the petitioner to serve notice through the Standing Counsel for the 2 respondent/State.
5. Until further order(s), there shall be stay of further proceedings of criminal complaint case registered as Criminal Case No. 2991 of 2022 pending in the Court of C.J.M., Nainital. (DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)