Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(2)(n) in The Electricity Act, 2003

(n)the form in which the Central Commission shall prepare its annual statement of accounts under sub-section (1) of section 100;