Section 29(2)(b) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(2)(b) in The U.P. Co-operative Societies Act, 1965

(b)The provisions of clause (a) shall apply also to a Committee of Management in existence on the date of the commencement of the Uttar Pradesh Co-operative Societies (Amendment) Act, 2013 and to the elected members of such committee.

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State of Uttar Pradesh - Subsection

Section 29(2)(b) in The U.P. Co-operative Societies Act, 1965