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Chattisgarh High Court

Siddharth Gajbhiye vs State Of Chhattisgarh 25 ... on 27 March, 2019

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                            M.CR.C. (A) No. 481 of 2019
                        Siddharth Gajbhiye Vs. State of C.G.

    1

27/03/2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

Sd/-

(Rajendra Chandra Singh Samant) Judge balram