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[Cites 0, Cited by 0] [Section 119(11)] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(11)(i) in The Punjab Panchayati Raj Act, 1994

(i)construction and maintenance of public roads, drains, culverts and other means of communications which are not under the control of any other local authority of the State Government;