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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2) in The Assam Economic and Statistical Service Rules, 1973

(2)For direct recruitment to the post of Inspector of Statistics a candidate should have a minimum academic qualification as follows:
(a)At least Second Class Master's Degree in Economics, Statistics or Mathematics of a recognised University or its equivalent;
(b)The candidate should not be more than 36 years of age on the first day of the year in which the advertisement is issued:
Provided that the upper age limit in respect of candidates who have been serving in lower post or cadre in the service and in the Assam Economics and Statistical (Junior) Service for a minimum period of five years on the date of application, shall be 40 years on the 1st day of the year in which the advertisement is issued.