Section 41(1)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

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State of Punjab - Subsection

Section 41(1)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(j)salaries and allowance of the servants of a Zila Parishad, the allowances to be paid to its members, liveries, contributions to the pension and Provident fund, gratuities and pensions if permitted under the rules, the cost of maintenance of the vehicles of the Zila Parishad and all expenditure incidental thereto

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State of Punjab - Subsection

Section 41(1)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014