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State of Rajasthan - Section

Section 20 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

20. Officer conducting the auction.

- Sales by public auction under these rules shall be held by the Allotting Authority or by [an officer] [Substituted by Notification No. dated 16.11.1968 - Rajasthan Gazette dated 19.12.1968.] appointed by him for the purpose with the approval of the State Government.