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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(5) in The Drugs and Cosmetics Rules, 1945

(5)[ Substances specified in Schedule X in bulk form shall bear a label wherein the symbol as specified in sub-rule (1) shall be given conspicuously in red letters.] [Inserted by G.S.R. 462(E), dated 22.6.1982 (w.e.f. 22.6.1982).]