Bombay High Court
Bayer Crop Science Limited And Anr vs The State Of Maharashtra, Through The ... on 24 September, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.9775 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders Advocate for petitioner is present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 24th September 2018 Three weeks time (i.e.15.10.2018) is granted as a last chance to remove office objection.
S.O. to 16.10.2018.
REGISTRAR (JUDL-I) RJ-I/ARD/24.09.2018 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 01:05:15 :::