Section 1 in Rules for the Administration of Justice in the North Cachar Hills Sub-Division
1.
The administration of the North Cachar Hills Sub-division is vested in the Governor of Assam, the Deputy Commissioner, Assistant to the Deputy Commissioner, and the village authorities, or such officer or officers as the Governor of Assam may see fit from time to time to appoint in that behalf, subject to the restrictions and rules herein recorded.
