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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(i) in The Indira Gandhi National Open University Act, 1985

(i)to provide for instruction in such branches of knowledge, technology, Vocations and professions as the University may determine from time to time and to make provision for research;