Bombay High Court
Aqeela Anwar Peje vs Pushpa Krishna Koli And 5 Others on 5 November, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 05th November, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
19 WPL/1476/2019 ) Ms. Megha G. I/b. Global Juris Consults, ) Advocate for petitioner.
) ) P.C. : Petitioner and/or his Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 03.12.2019, ) failing petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
20 WPL/1477/2019 ) Mr. Manas Gawankar a/w. Mr. Adarsh
with ) Mishra, Advocate for petitioner.
CHSW/232/2019 )
WPL/1477/2019 ) P.C. : Petitioner and/or his Advocate to
) remove office objections on the petition
) and get the same numbered and/or
) registered on or before 03.12.2019,
) failing petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
21 WPL/1482/2019 ) Mr. V. A. Madane I/b. Chintamani
) Kamalakar Bhangoji, Advocate for
) petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 03.12.2019, ) failing petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 05.11.2019 Prothonotary & Senior Master
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