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Bombay High Court

Aqeela Anwar Peje vs Pushpa Krishna Koli And 5 Others on 5 November, 2019

Before : M. W. Chandwani Prothonotary & Senior Master Date : 05th November, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :

19 WPL/1476/2019 ) Ms. Megha G. I/b. Global Juris Consults, ) Advocate for petitioner.

) ) P.C. : Petitioner and/or his Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 03.12.2019, ) failing petition to stand rejected for non-

                                 )          removal of office objections under
                                 )          O.S.Rule 986.

 20   WPL/1477/2019              )          Mr. Manas Gawankar a/w. Mr. Adarsh
          with                   )          Mishra, Advocate for petitioner.
      CHSW/232/2019              )
      WPL/1477/2019              ) P.C. :   Petitioner and/or his Advocate to
                                 )          remove office objections on the petition
                                 )          and get the same numbered and/or
                                 )          registered on or before 03.12.2019,
                                 )          failing petition to stand rejected for non-
                                 )          removal of office objections under
                                 )          O.S.Rule 986.

 21   WPL/1482/2019              )          Mr. V. A. Madane I/b. Chintamani
                                 )          Kamalakar Bhangoji, Advocate for
                                 )          petitioner.
                                 )

) P.C. : Petitioner and/or his Advocate to ) remove office objections on the petition ) and get the same numbered and/or ) registered on or before 03.12.2019, ) failing petition to stand rejected for non-

                                 )          removal of office objections under
                                 )          O.S.Rule 986.



Date : 05.11.2019                               Prothonotary & Senior Master




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