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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in U.P. State Industrial Development Corporation Limited (Transfer of Assets and Liabilities) Act, 2018

(1)The Uttar Pradesh State Industrial Development Corporation Limited (Transfer of Assets and Liabilities) Ordinance, 2018 (U.P. Ordinance 8 of 2018) is hereby repealed