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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(1)The members of the Board other than the ex officio members, shall hold office for a term of five years from the date on which their names are published in the Official Gazette.