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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The North-Eastern Areas (Reorganisation) Act, 1971

(b)"appointed day" means the [day] [21-1-1972 - see Gazette of India, 17-1-1992, Pt. II, Section 3(i), p. 57.] which the Central Government may, by notification in the Official Gazette, appoint;