Section 2(p) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005
(p)[ "Assessing officer" means an officer of a State Government or Board or licensee or supplier, as the case may be, designated as such by the State Government as per provisions of section 126 of the Act; [As per Amendment issued by Jharkhand State Gazette Notification No.- 501 Dated - 01/09/2010.]
