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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(e) in The Himachal Pradesh Roadside Land Control Act, 1968

(e)[ any other construction as may be prescribed with the permission of the Collector.] [Substituted by H.P. Road side land control (Amendment) Act 1978 Act No 21 of 1978 R.H.P. Extraordinary of 3 5-1979. page 112.]