Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of West Bengal - Subsection Section 173(b) in The Howrah Improvement Act, 1956 (b)if such person is not found, by leaving such document at his last known place of abode in Howrah, or by giving or tendering the same to some adult male member or servant of his family; or
