Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 3 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No.31820 of 2022 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 03.11.2025 GRKP, J At request of both the learned counsels, list on 07.11.2025, immediately after the motion list.
_______ GRKP, J Dvs 2