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Andhra Pradesh High Court - Amravati

Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 3 November, 2025

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No.31820 of 2022 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 03.11.2025 GRKP, J At request of both the learned counsels, list on 07.11.2025, immediately after the motion list.

_______ GRKP, J Dvs 2