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[Cites 0, Cited by 0] [Section 44AI(2)] [Section 44AI] [Entire Act]

State of Jharkhand - Subsection

Section 44AI(2)(a) in The Bihar Co-operative Societies Act, 1935

(a)the manner of effecting distraint under this Chapter, the custody, preservation and sale of distrained property, immediate sale of perishable articles where such articles are distrained;