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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(1)(a) in The Bombay Public Trusts (Corporations) Order, 1959.

(a)situate in the State of Rajasthan, then the registration of such trust under the Act shall be deemed to be cancelled;