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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(4)The educational qualifications, age and other requirements for appearing in the eligibility examination of Samvida Shala Shikshak shall be such as specified in Schedule II.