Section 2(c) in The Punjab Nurses Registration Act, 1932
(c)[ "health visitor" means a person who has obtained the Health Visitor's Certificate from any Health School, institution or examining body recognised in this behalf by the Council or one who has been registered under sub-section (2) of section 14; [Clauses (c), (d), (e) and (f) substituted by Punjab Act No. 16 of 1953, Section 3.]
