Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in Gold (Control) Act, 1968 (2)Every authorisation made under sub-section (1) shall be subject to such conditions (including conditions as to the payment or any fee or charges of supervision) and restrictions as may be specified therein.
