Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(2) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012 (2)The Secretary of the Board shall be responsible for the implementation of the decisions of the Board.
