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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(5) in Life Insurance Corporation of India (Staff) Regulations, 1960

(5)Maternity Leave, Special Leave [Quarantine Leave and Paternity Leave] [Substituted by Notification No. G.S.R. 415 (E), dated 28.4.2017 (w.e.f. 1.7.1960).] An employee on maternity leave, special leave or quarantine leave shall draw leave salary equal to the salary he drew on the day preceding that on which he proceeded on such leave.