Delhi High Court - Orders
The Indian Airlines Pilots ... vs M/S Essel Housing Projects Pvt. Ltd on 5 April, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 98/2019, E.A. 670/2019 & REVIEW PET.
191/2020
THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LTD. ..... Decree Holder
Through: Appearance not given.
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD.
..... Judgement Debtor
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.04.2021
1. It is already 05:15 PM.
2. It is not possible to hear the matter today.
3. List on 3rd May, 2021.
SANJEEV NARULA, J APRIL 5, 2021 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2021 15:10