Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act] State of Jharkhand - Subsection Section 83(4)(ix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (ix)meeting the expenses of travel for trial and restoration of children, including the expenses of the escorts including police;