Section 4 in Telangana Animals and Birds Sacrifices Prohibition Act, 1950
4. Officiating at sacrifice, etc., prohibited.
- No person shall,-(a)officiate or offer to officiate at, or(b)perform or offer to perform, or(c)serve, assist or participate, or offer to serve, assist or participate in,any sacrifice in any [place of public religious worship or adoration or its precincts or in any congregation or procession connected with any religious worship in a public street.] [Substituted by Act No.15 of 1970.]
