Himachal Pradesh High Court
Lajender Singh Pathania vs . State Of H.P. & Others on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Lajender Singh Pathania vs. State of H.P. & Others .
CWP No.4623 of 2021 11.03.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents.
Learned counsel for the petitioner seeks time to file rejoinder.
r to List again on 15th June, 2022.
(Sabina) Judge (Satyen Vaidya) Judge March 11, 2022 (ps/vh) ::: Downloaded on - 11/03/2022 20:14:21 :::CIS