Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] State of Tamilnadu - Subsection Section 53(2) in Tamil Nadu Chit Funds Act, 1961 (2)A table of fees payable under sub-section (1) shall be published in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.].
