Section 25(8) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017
(8)Every child care institution shall have the following facilities, namely.-(a)sufficient space and water for bathing and washing clothes;(b)proper drainage system;(c)arrangements for disposal of garbage;(d)protection from mosquitoes by providing mosquito nets or repellents;(e)pest control arrangements;(f)sufficient number of well lit and airy toilets and bathrooms;(g)clean and fly-proof kitchen and separate area for washing utensils;(h)sunning of bedding twice every month and clothing on regular basis;
