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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(vii)The qualifying marks in Ed.CET for ranking for General Candidates shall be [25%] [Substituted '35%' by Notification No. G.O.Ms. No. 30, dated 20.2.2008 (w.e.f. 5.7.2004).] of the aggregate marks. However, there shall be no minimum qualifying marks for the candidates belonging to the category of Scheduled Caste and Scheduled Tribes for ranking.