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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1)(b) in The Rabindra Bharati Act, 1981

(b)Representatives of Departments-
(xiii)Heads of Departments of the University;
(xiv)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Fine Arts from amongst themselves as may be prescribed by Statutes;
(xv)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate and Undergraduate Studies in Visual Arts from amongst themselves as may be prescribed by Statutes;
(xvi)five teachers, of whom at least two shall be Professors, elected by the teachers of the Departments under the Faculty Council for Post-Graduate Studies in Arts from amongst themselves as may be prescribed by the Statutes;
(xvii)one representative of officers of the University, elected from amongst themselves in the manner as may be prescribed by the Statutes;
(xviii)one representative of non-teaching employees elected from amongst themselves in the manner as may be prescribed by the Statutes.