Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(8) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(8)The fund shall not be used for purposes other than specified in the Act or in the rules made thereunder ; or entrusted to the Committee by the Government.