Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(4)(n) in The Mental Healthcare Act, 2017

(n)the fees for issuing a duplicate certificate under sub-section (2) of section 70;