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Union of India - Section

Section 5 in Prevention Of Collision On National Waterways Regulations, 2002

5. Look out.-

Every vessel shall at all times maintain a proper look-out by sight and hearing as well as by all available means appropriate in the prevailing circumstances and conditions so as to make a full appraisal of the situation and of the risk of collision. Vessels shall make use of searchlights to locate luminious marks used for channel marking.