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State of Haryana - Section

Section 3 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

3. Generation of resources Sections 4 and 17.

- The Board shall have the power to determine ways and means and procedure, to generate its own resources by acquiring, holding, administering and transferring property, movable and immovable, including acquiring property and resources by donation or on lease or by transfer from Government/Semi Government/non-Government organizations and to enter into contracts, for carrying over its objectives.