Supreme Court - Daily Orders
M/S. Vulcan Industrial Engineering Co. ... vs Coal India Limited . on 14 March, 2016
Bench: Jagdish Singh Khehar, C. Nagappan
ITEM NO.48 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12532/2015
(Arising out of impugned final judgment and order dated
30/03/2015 in SCA No. 12782/2014 passed by the High Court Of
Gujarat At Ahmedabad)
M/S. VULCAN INDUSTRIAL ENGINEERING CO. LTD. Petitioner(s)
VERSUS
COAL INDIA LIMITED & ORS. Respondent(s)
(With interim relief and office report)
Date :14/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Yatin N. Oza, Sr. Adv.
Mr. Apurva Kapadia, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Ms. Praseena Elizabeth Joseph, Adv.
for M/s. Lawyer S Knit & Co,Adv.
For Respondent(s) Mr. P.S. Narasimha, ASG
Mr. Krishnayan Sen,Adv.
Mr. Ankit Jain, Adv.
Mr. Uddyam Mukherjee, Adv.
Mr. Amit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 18.03.2016 at the top of the “Fresh Matters”.
Signature Not Verified[ Charanjeet Kaur ] [ Renuka Sadana ] Digitally signed by USHA A.R.-cum-P.S. Court Master RANI BHARDWAJ Date: 2016.03.14 17:46:34 IST Reason: