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Andhra Pradesh High Court - Amravati

Venkata Sri Balaji Quartz Surfaces vs The State Of Ap on 5 March, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

APHC010578892023    IN THE HIGH COURT OF ANDHRA PRADESH ::
                                    AMARAVATI
                           (Special Original Jurisdiction)
                                                                        [ 3446 ]
                       TUESDAY ,THE FIFTH DAY OF MARCH
                        TWO THOUSAND AND TWENTY FOUR
                               PRESENT

         HONOURABLE THE CHIEF JUSTICE DHIRAJ SINGH THAKUR

           THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

               WRIT PETITION NO: 29987 OF 2023 ALONG WITH

W.A.Nos.1043, 1062, 1069, 1077, 1071, 1084, 1085, 1086, 1087, 1088,
1089, 1090, 1091, 1092, 1093, 1094, 1095, 1096, 1097, 1098, 1099, 1100,
1101, 1102, 1103, 1104, 1105, 1106, 1107, 1108, 1109, 1110, 1111, 1112,
1113, 1114, 1115, 1116, 1117, 1118, 1119, 1120, 1121, 1122, 1123, 1124,
1125, 1126, 1135, 1136, 1145, 1146, 1147, 1148, 1154, 1156, 1235, 1236,
1237, 1238, 1239, 1242, 1243, 1244, 1245, 1246, 1247, 1248, 1275 of 2023;
W.P.Nos.29665, 29672, 30666, 30668, 30768, 31043, 31065, 31104, 31106,
31116, 31118, 31153, 31157, 31170, 31172, 31173, 31207, 31215, 31938,
32024, 32026, 32036, 32043, 32047, 32048, 32204, 32205, 32261, 32276,
32279, 32280, 32288, 32293, 32309, 32316, 32317, 32318, 32320, 32321,
32324, 32327, 32329, 32349, 32458, 32478, 32524, 32533, 32561, 32660,
32834, 32871, 32888, 32891, 32900, 32903, 32912, 32946, 32988, 32990,
32994, 32995, 32996, 33120, 33121, 33129, 33132, 33133, 33137, 33144,
33147, 33151, 33173, 33206, 33418, 33420, 33425, 33557, 33558, 33644,
33728, 33729, 33745, 33764 of 2023; W.A. Nos.16, 20, 23, 104 of 2024;
W.P.Nos.179, 180, 182, 183, 184, 185, 202, 329, 391, 500, 586, 594, 680,
797, 798, 810, 811, 816, 818, 819, 824, 870, 877, 947, 988, 997, 1099, 1123,
1125, 1421, 1437, 1448, 1490, 1491, 1505, 1524, 1532, 1612, 1623, 1625,
1662, 1680, 1682, 1776, 1781, 1782, 1783, 1784, 1786, 1791, 1793, 1800,
1813, 1818, 1819, 1865, 1873, 1874, 1908, 1910, 1919, 1921, 1981, 2002,
2006, 2071, 2087, 2158, 2165, 2183, 2200, 2204, 2205, 2207, 2209, 2210,
2211, 2213, 2214, 2215, 2216, 2225, 2257, 2258, 2264, 2269, 2272, 2273,
2281, 2326, 2361, 2365, 2366, 2368, 2369, 2379, 2382, 2383, 2387, 2388,
2400, 2401, 2433, 2476, 2479, 2481, 2530, 2551, 2552, 2553, 2554, 2556,
 2557, 2559, 2560, 2562, 2563, 2565, 2568, 2569, 2571, 2572, 2573, 2626,
2644, 2674, 2676, 2677, 2682, 2686, 2697, 2699, 2700, 2702, 2720, 2721,
2724, 2727, 2729, 2731, 2733, 2736, 2741, 2748, 2749, 2752, 2755, 2757,
2763, 2812, 2820, 2837, 2852, 2896, 2943, 2959, 2993, 3022, 3024, 3026,
3027, 3034, 3035, 3045, 3093, 3096, 3101, 3102, 3104, 3106, 3125, 3135,
3144, 3155, 3163,3170, 3172, 3178, 3191, 3223, 3334, 3385, 3388, 3435,
3486, 3591, 3595, 3606, 3641, 3695, 3728, 3739, 3804, 3808, 3809, 3810,
3811, 3814, 3833, 3977, 4001, 4208, 4212, 4214, 4221, 4256, 4276, 4350,
4351, 4352, 4363, 4373, 4406, 4414, 4465, 4477, 4527, 4528, 4529, 4569,
4596, 4603, 4606, 4618, 4620, 4623, 4625, 4630, 4639, 4641, 4643, 4644,
4648, 4656, 4739, 4753, 4758, 4760, 4761, 4765, 4777, 4817, 4897, 4902,
4907, 4946, 4990, 5134, 5136, 5232, 5253, 5255, 5271, 5277, 5279, 5284,
5316, 5322, 5338, 5347, 5353, 5355, 5357, 5388, 5389, 5392, 5394, 5399,
5400, 5401, 5405, 5416, 5417, 5437, 5448, 5460, 5462, 5475, 5486, 5521
and 5531 of 2024.

Between:
M/S. IDUPULAPADU COTTON MILLS PRIVATE LIMITED,
AND OTHERS                                     ...PETITIONER(S)
                                   AND

THE STATE OF ANDHRA PRADESH AND OTHERS                    ...RESPONDENT(S)


Counsel for petitioners   :   Mr. K. Gopala Chowdhary,
                              Mr. AlladiRavinder, ld. Sr. Counsel,
                              Mr. ChallaGunaranjan,
                              Mr. SricharanTelaprolu,
                              OMR Law Firm,
                              Mr. S.V.S.S.Siva Ram,
                              Mr. S. Vivek Chandrasekhar,
                              Mr. M. Santhosh Reddy.

Counsel for respondents :     Mr. S. Sriram, learned Advocate General,
                              Government Pleader for Energy,
                              Mr. V. R. Reddy Kovvuri, SC for APSPDCL and
                              APCPDCL,
                              Mr. Metta Chandrasekhar Rao, Standing
                              Counsel for APEPDCL.
 The Court made the following:

      Learned counsel for the petitioners state that the matters be taken up
after a week, with a view to enable the petitioners to challenge the proposed
Act, which is likely to be notified in a week.

      List on 14.03.2024.

      Interim orders granted earlier shall continue to operate till the next
date of hearing.




DHIRAJ SINGH THAKUR, CJ.                         R. RAGHUNANDAN RAO, J.

SSN