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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Amla Grading and Marking Rules, 2008

(c)"certificate of authorisation" means a certificate issued under the provisions of General Grading and Marking Rules, 1988 authorizing a person or a body of persons to grade and mark Amla dried and Amla powder with the grade designation mark;