Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 453(1)] [Section 453] [Entire Act]

State of Tamilnadu - Subsection

Section 453(1)(c) in The Madurai City Municipal Corporation Act, 1971

(c)any refusal by the Commissioner to grant a permission under sections 158,213 or 331;