Calcutta High Court
Arup Mohanty And Anr vs Magma Fincorp Limited on 22 November, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-36
GA 1484 of 2019
WITH
AP 164 of 2019
GA 692 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ARUP MOHANTY AND ANR.
Versus
MAGMA FINCORP LIMITED
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 22nd November, 2019.
Appearance:
Mr. S.E. Huda, Adv.
Mr. Ritoban Sarkar, Adv.
Mr. Avishek Das, Adv.
...for petitioners.
Mr. Anuj Singh, Adv.
Mr. K.K. pandey, Adv.
Mr. S. Bose, adv.
...for respondent.
The Court : In spite of direction passed by this Court on November 21, 2019, the Arbitrator has not produced the records of the arbitral proceeding.
In view of the above, the Arbitrator is directed to be present before this Court today at 1.00 P.M., and produce the records of the arbitral proceeding, failing which this Court will be constrained to take coercive action against the Arbitrator.
The respondent shall forthwith communicate this order to the Arbitrator by any electronic mode.
All parties concerned shall act on photostat signed copy of this order on urgent basis.
(ASHIS KUMAR CHAKRABORTY, J.) s.pal ORDER SHEET GA No.1484 of 2019 with AP No.164 of 2019 GA No.692 of 2019 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE ARUP MOHANTY & ANR.
Versus MAGMA FINCORP LIMITED BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY Date: 22nd November, 2019 Appearance:
Mr. S. E. Huda, Adv. with Mr. R. Sarkar, Adv.
Mr. A Das, Adv.
...for petitioners Mr. K. K. Pandey, Adv. with Mr. S. Bose, Adv.
...for respondent The Court: The records of the Arbitrator produced before this Court be kept on record in a sealed cover.
The application will appear, under the same heading, on November 25, 2019 at 10:30 A.M. when the Arbitrator is directed to be personally present before this Court.
(ASHIS KUMAR CHAKRABORTY, J.) akg/