Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Bihar - Subsection Section 52(2) in Bihar Minor Mineral Rules, 2017 (2)If any consignment of minor mineral is being transported by road from a place to another such place, the driver or any other person incharge of the vehicle shall obtain transit permission in the prescribed manner from the Competent Authority;
