Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in Petty Offence Trial (Trial by Special Judicial Magistrates) Rules, 1996 7. The State Government shall provide Court building and the staff to the Special Judicial Magistrate in consultation with the Chief Justice.
