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Supreme Court - Daily Orders

Rashmi Singh vs Satya Priye on 4 December, 2024

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.1603                              COURT NO.7                    SECTION XII

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 3255/2024

     RASHMI SINGH                                                           Petitioner(s)

                                                    VERSUS

     SATYA PRIYE                                                            Respondent(s)

     (FOR ADMISSION and IA No.278350/2024-EX-PARTE STAY)

     Date : 04-12-2024 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RAJESH BINDAL


     For Petitioner(s)
                                        Mr. Javedur Rahman, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

1) Issue notice, returnable on 24th January, 2025.

2) In the meantime, there shall be stay of further proceedings in OP No. 331/2021 titled as Satya Priye v. Rashmi Singh pending before Sub Court, Alandur, Chengalpattu, Tamil Nadu.

                           (NIDHI AHUJA)                         (NAND KISHOR)
                             AR-cum-PS                         COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2024.12.05
16:53:33 IST
Reason: