Supreme Court - Daily Orders
Rashmi Singh vs Satya Priye on 4 December, 2024
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.1603 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 3255/2024
RASHMI SINGH Petitioner(s)
VERSUS
SATYA PRIYE Respondent(s)
(FOR ADMISSION and IA No.278350/2024-EX-PARTE STAY)
Date : 04-12-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. Javedur Rahman, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1) Issue notice, returnable on 24th January, 2025.
2) In the meantime, there shall be stay of further proceedings in OP No. 331/2021 titled as Satya Priye v. Rashmi Singh pending before Sub Court, Alandur, Chengalpattu, Tamil Nadu.
(NIDHI AHUJA) (NAND KISHOR)
AR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2024.12.05
16:53:33 IST
Reason: